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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(4)(ii) in Rajasthan Muslim Wakf Regulations, 1964

(ii)it shall be examined, corrected and certified to the true copy by the Head Copyist or an official, other than the one who made the copy.