Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(c) in Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999 (c)all suits or other proceedings pending in any civil court or tribunal claiming the regularisation of sendees shall abate.
