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[Cites 0, Cited by 0] [Section 186(2)] [Section 186] [Entire Act]

State of Rajasthan - Subsection

Section 186(2)(a) in Rajasthan Panchayati Raj Rules, 1996

(a)Panchayat level: -
(i)Sarpanch (Chairman)
(ii)Up-Sarpanch
(iii)Chairman of vigilance committee.
(iv)Secretary.
(v)[ Junior Fngineer of Panchayat Sanjili [Added by Notification No. G.S.R. 111, dated 15.3.2011 (w.e.f. 30.12.1996).]
(vi)Accountant or Junior Accountant of Panchayat Samiti