Himachal Pradesh High Court
Smt. Mridula Sood & Ors. vs . Shri Himanshu Sood Another A/W on 22 April, 2024
Smt. Mridula Sood & Ors. vs. Shri Himanshu Sood another a/w connected matter.
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C.S. No. 140 of 2022 a/w C.S. No. 11-S/1 of 2022.
C.S. No. 140 of 2022.
22.04.2024 Present: Mr. Ajay Kumar, Senior Advocate, with Mr. Rohit, Advocate, for the plaintiffs.
Mr. K.D. Sood, Senior Advocate, with Ms. Shradha Karol, Advocate, and Mr. Rahul Gathania, Advocate, for defendant No.1.
Mr. Suneet Goel, Advocate, for r defendants No.2 to 7.
Defendant No. 8 already ex-parte.
C.S. No. 11-S/1 of 2022.
Mr. Ajay Kumar, Senior Advocate, with Mr. Rohit, Advocate, for the plaintiffs.
Mr. K.D. Sood, Senior Advocate, with Ms. Shradha Karol, Advocate, and Mr. Rahul Gathania, Advocate, for defendant No.1.
Mr. Vivek Sharma, Advocate, for defendant No.2.
None for defendant No.3.
Mr. Suneet Goel, Advocate, for defendants No.4 and 5.
In compliance to order dated 7.10.2023, the records of Civil Suit No. 11-S/1 of 2022 have been received from the Court of learned Additional District Judge, Shimla.
Registry is directed to separately register the Civil Suit No. 11-S/1 of 2022 on the files of this Court.
::: Downloaded on - 22/04/2024 20:33:51 :::CISAfter the receipt of records of Civil Suit .
No.11-S/1 of 2022, it has transpired that I will not be in a position to deal with the matter in view of the representation of the parties.
Let these matters be listed before the appropriate bench at the pleasure of Hon'ble the Chief Justice.
r (Satyen Vaidya)
Judge
22nd April, 2024.
(Jai)
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