Allahabad High Court
U.P. State Road Transport Corporation vs Smt. Khurshid Begum And Others on 11 July, 2023
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- FIRST APPEAL FROM ORDER No. - 411 of 1999 Appellant :- U.P. State Road Transport Corporation Respondent :- Smt. Khurshid Begum And Others Counsel for Appellant :- Samir Sharma,Sunil Kumar Misra Hon'ble Dr. Kaushal Jayendra Thaker,J.
Issue fresh notice to the respondents returnable on 6th September, 2023.
Steps be taken immediately.
Order Date :- 11.7.2023 Mukesh