Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 3 in Andhra Pradesh Advocates' Welfare Fund Rules, 1989 3. Every application for recognition and registration of the Bar Association under Section 13 of the Act shall be made in Form No.1 to the Bar Council of Andhra Pradesh.
