Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Karnataka - Subsection Section 41(2)(a) in Karnataka Industrial Areas Development Act, 1966 (a)the time and place of meeting of the Board and the procedure to be followed in regard to the transaction of business at such meetings under section 8;