Section 38(3)(b) in Tamil Nadu Village Panchayats (Receipts and Expenditure and Maintenance of the Accounts of Village Panchayats) Rules, 2000

[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

(b)Estimate for special repairs shall remain current till the completion of the repairs in the same manner as estimates for original works.

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