Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in The Warehousing (Development And Regulation) Registration Of Warehouses Rules, 2010

10. Issue of Registration Certificate. - The Authority may, after being satisfied that the applicant is eligible, shall grant the certificate in Form A-3 to the applicant within a period of three months from the date of receipt of the completed application and classifications sought, if any.