Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Bode Ram on 12 August, 2022
Bench: Surya Kant, Abhay S. Oka
ITEM NO.43 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28216/2021
(Arising out of impugned final judgment and order dated 09-02-2016
in WP(C) No. 6551/2014 passed by the High Court Of Delhi At New
Delhi)
GOVERNMENT OF NCT OF DELHI Petitioner(s)
VERSUS
BODE RAM & ORS. Respondent(s)
(IA No. 45779/2022 - CONDONATION OF DELAY IN FILING AND IA No.
45780/2022 - EXEMPTION FROM FILING O.T.)
Date : 12-08-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rajiv Ranjan, Adv.
For Respondent(s)
Mr. Gagan Gupta, AOR
Mr. Anshay Dhatwalia, Adv.
Ms. Kumud Nijhawan, Adv.
Mr. Ashwani Kumar AOR
Mr. Ravender Nain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the respondent Nos. 1 to 9 seeking adjournment on the ground of Signature Not Verified personal difficulty, list this matter on 21.10.2022.
Digitally signed by DEEPAK SINGH Date: 2022.08.13 12:41:23 IST Reason: (DEEPAK SINGH) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)