Delhi High Court - Orders
Impressario Entertainment And ... vs Vardhaman Choksi And Ors on 20 September, 2023
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~13 to 54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-TM) 12/2023
IMPRESSARIO ENTERTAINMENT AND HOSPITALITY
PVT. LTD. ..... Appellant
versus
VARDHAMAN CHOKSI AND ORS ..... Respondents
+ C.O. (COMM.IPD-TM) 72/2021
VARDHAMAN CHOKSI ..... Petitioner
versus
IMPRESARIO ENTERTAINMENT AND HOSPITALITY
PVT. LTD. AND ANR. .... Respondents
With
C.O. (COMM.IPD-TM) 92/2021, C.O. (COMM.IPD-TM)
93/2021,
C.O. (COMM.IPD-TM) 95/2021, C.O. (COMM.IPD-TM)
96/2021,
C.O. (COMM.IPD-TM) 98/2021, C.O. (COMM.IPD-TM)
145/2021,
C.O. (COMM.IPD-TM) 177/2021, C.O. (COMM.IPD-TM)
194/2021,
C.O. (COMM.IPD-TM) 202/2021, C.O. (COMM.IPD-TM)
204/2021,
C.O. (COMM.IPD-TM) 212/2021, C.O. (COMM.IPD-TM)
215/2021,
C.O. (COMM.IPD-TM) 226/2021, C.O. (COMM.IPD-TM)
264/2021,
C.O. (COMM.IPD-TM) 269/2021, C.O. (COMM.IPD-TM)
283/2021,
C.O. (COMM.IPD-TM) 333/2021, C.O. (COMM.IPD-TM)
382/2021,
C.O. (COMM.IPD-TM) 386/2021, C.O. (COMM.IPD-TM)
406/2021,
C.A.(COMM.IPD-TM) 12/2023 & other connected matters Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:24:47
C.O. (COMM.IPD-TM) 47/2022, C.O. (COMM.IPD-TM)
80/2022,
C.O. (COMM.IPD-TM) 81/2022, C.O. (COMM.IPD-TM)
135/2022,
C.O. (COMM.IPD-TM) 137/2022, C.O. (COMM.IPD-TM)
150/2022,
C.O. (COMM.IPD-TM) 152/2022, C.O. (COMM.IPD-TM)
153/2022,
C.O. (COMM.IPD-TM) 156/2022, C.O. (COMM.IPD-TM)
192/2022,
C.O. (COMM.IPD-TM) 197/2022, C.O. (COMM.IPD-TM)
200/2022,
C.O. (COMM.IPD-TM) 212/2022, C.O. (COMM.IPD-TM)
254/2022,
C.O. (COMM.IPD-TM) 259/2022, C.O. (COMM.IPD-TM)
284/2022,
C.O. (COMM.IPD-TM) 552/2022, C.O. (COMM.IPD-TM)
681/2022,
C.O. (COMM.IPD-TM) 719/2022, C.O. (COMM.IPD-TM)
720/2022
For Petitioners: Mr. Mustafa Alam, Ms. Yashima Sharma &
Ms. Heeba Ansari, Adv. for Petitioner in
Item Nos. 14 to 54
Ms. Shikha Sachdeva and Ms. Mugdha
Palsule, Advocates for Petitioner in Item No.
13
For Respondents: Mr. Mustafa Alam, Ms. Yashima Sharma &
Ms. Heeba Ansari, Adv. for Respondent in
Item No. 13
Ms. Shikha Sachdeva and Ms. Mugdha
Palsule, Advocates for Respondents in Item
No.14 to 54
Mr. Harish Vaidyanathan Shankar, CGSC
with Mr. Srish Kumar Mishra, Mr. Sagar
Mehlawat, Mr. Alexander Mathai Paikaday,
Mr. Sriram and Mr. Krishnan V, Advs.
C.A.(COMM.IPD-TM) 12/2023 & other connected matters Page 2 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:24:47
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 20.09.2023 (Through Video-Conferencing)
1. List for hearing and disposal of these petitions on 20 November 2023.
2. Each side shall be restricted to 45 minutes of argument with 15 minutes for rejoinder. Arguments shall not travel beyond the written submissions which, if not already placed on record, are directed to be placed on record at least 48 hours in advance of the next date of hearing.
3. Any arguments which are beyond the written submission shall not be taken into account. No opportunity for surrejoinder shall be granted.
C. HARI SHANKAR, J.
SEPTEMBER 20, 2023 dsn C.A.(COMM.IPD-TM) 12/2023 & other connected matters Page 3 of 3 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 22:24:48