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Karnataka High Court

Smt K S Akshatha vs G V Raghavendra on 2 November, 2010

Author: H N Nagamohan Das

Bench: H N Nagamohan Das

IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 02nd DAY OF NOVEMBER, zoiiij , BEFORE THE HON'BLE 1\/IRIUSTICE NA:GA1§£O'HA--N' T ( 7 W.P.NO.35508,!,2009(G1VI»CP€':v)'v" % BETWEEN: %V . V 1 , SMT.K.S.AI<ISHATHA W/O G.V.RAGH_AVENDRA AGED ABOUT 22

2. KUM_REVMfi:__ 5lT: . ' ' D/O N}: % * » AGED AB 0U'I'' : 1- SINCE MINOR BEIWG' REPRESENTIQBY PErII':o1»1§:R No.1 .- V. '_ BOTH -{R/Qx1<_ELEK'ERE .V1.I'.LAGE SHJNIOGHA; DISTRICT. MELAGI §?OST,'~TH1RTHAHALLI TALUK ..PETITIONERS V " _ (By s33:;1(1Q33'AL~.t§'HMED KHAN, ADV.) ». .'JQ'_.G'.v.R,AGHAvENDRA 9 3/cs G.H.VEERAPPA

-_ " AGED ABOUT 28 YEARS * ~ VR/O GOWRAMMANAHALI fiw § IX.) IAGALUR TALUK DAVENGERE DISTRICT . (By Sri. BLKUMAR, ADV.) .REsPQi\iDE.Nfi{ f _ THIS WRIT PETITION FILED" ij/A' «:>_2§t CONSTITUTION 0? INDIA PRAYINQT~'I'O7._Q{IAS1?£f*--f1fH§+;:

ORDRE DATED 19.6.2009 _ AT'---- "ANNEX~ijR'E--:C O.S.NO.32/2009 ON THE FILE-..__'Ol_? TH'E.__PR1NQI'PAi;~C'1V1L JUDGE (113) 8: JMFC AT CHITRADURGA.
This petition COII1iI"1g_:~iOl'_1 for%.p1feii:tii~n;a'1y hearing B Group this day, the court made the foliofiving; " i' "
Iiearneci foif~.t'he petitioner files a memo seeking Withdrav»fa.l_ of_the=.wr'it"petition; The memo is placed on record. Acc"o_fdingIy, the wtit petition is hereby dismissed as withdrawn. mag;