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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2)(a) in Tamil Nadu Police Laws (Amendment and Validation) Act, 1979

(a)The provisions of this Act except section 5 shall be deemed to have come into force on the 1st June 1979.