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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(1)(c) in Arni University (Establishment and Regulation) Act, 2009

(c)[three] [Substituted for the words 'five' vide Act No. 17 of 2012.] persons, nominated by the sponsoring body out of whom two shall be eminent educationists;