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Rajasthan High Court - Jaipur

Smt Amita Chopra vs State Of Rajasthan And Ors on 1 March, 2023

Author: Vinod Kumar Bharwani

Bench: Vinod Kumar Bharwani

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 3071/2016

                                   Smt Amita Chopra
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan And Ors
                                                                                                     ----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Imran Khan, P.P. HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 01/03/2023 ;kph dh vksj ls dksbZ mifLFkr ugha gSA U;k; fgr esa izdj.k LFkfxr fd;k tkrk gSA i=koyh pkj lIrkg ckn lwphc) dh tkosA (VINOD KUMAR BHARWANI),J AD/16 (Downloaded on 08/03/2023 at 10:46:48 PM) Powered by TCPDF (www.tcpdf.org)