Rajasthan High Court - Jaipur
Smt Amita Chopra vs State Of Rajasthan And Ors on 1 March, 2023
Author: Vinod Kumar Bharwani
Bench: Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 3071/2016
Smt Amita Chopra
----Petitioner
Versus
State Of Rajasthan And Ors
----Respondent
For Petitioner(s) : None Present For Respondent(s) : Mr. Imran Khan, P.P. HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 01/03/2023 ;kph dh vksj ls dksbZ mifLFkr ugha gSA U;k; fgr esa izdj.k LFkfxr fd;k tkrk gSA i=koyh pkj lIrkg ckn lwphc) dh tkosA (VINOD KUMAR BHARWANI),J AD/16 (Downloaded on 08/03/2023 at 10:46:48 PM) Powered by TCPDF (www.tcpdf.org)