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[Cites 0, Cited by 45] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Registration Act, 1908

(1)addition means the place of residence, and the profession, trade, rank and title (if any) of a person described, and, in the case of [an Indian] [Substituted by A.O.1950, for " a Native of India" .], [* * *] [The words "his caste (if any) and" omitted by Act 17 of 1956, Section 2 (w.e.f. 6.4.1956).] his fathers name, or where he is usually described as the son of his mother, then his mothers name;