Uttarakhand High Court
Shiv Kumar Sharma & Others vs State Of Uttarakhand & Others on 3 June, 2015
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
WPSS No. 1938 of 2014 Hon'ble Servesh Kumar Gupta, J.
Mr. Bhagwat Mehra, Advocate for the petitioners.
Mr. Sayed Nadim, Standing Counsel for the State/respondent nos. 1 and 3.
Mr. Ashish Joshi, Advocate for the respondent no.2.
Learned State Counsel seeks and is granted three weeks' time to file counter affidavit.
Thereafter, three weeks' time is granted to the petitioner to file rejoinder affidavit.
List after six weeks.
(Servesh Kumar Gupta, J.) 03.06.2015 Nadim