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Uttarakhand High Court

Shiv Kumar Sharma & Others vs State Of Uttarakhand & Others on 3 June, 2015

Author: Servesh Kumar Gupta

Bench: Servesh Kumar Gupta

WPSS No. 1938 of 2014
Hon'ble Servesh Kumar Gupta, J.

Mr. Bhagwat Mehra, Advocate for the petitioners.

Mr. Sayed Nadim, Standing Counsel for the State/respondent nos. 1 and 3.

Mr. Ashish Joshi, Advocate for the respondent no.2.

Learned State Counsel seeks and is granted three weeks' time to file counter affidavit.

Thereafter, three weeks' time is granted to the petitioner to file rejoinder affidavit.

List after six weeks.

(Servesh Kumar Gupta, J.) 03.06.2015 Nadim