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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of West Bengal - Subsection

Section 80(1)(xii) in The West Bengal Correctional Services Act, 1992

(xii)wilfully withholds any information or refuses or omits to disclose any information which has come to his knowledge about the occurrence or chance of occurrence of any danger to any other prisoner or any conspiracy for escape from the correctional home or preparation thereof or any attack or preparation of attack upon any other prisoner or any officer of the correctional home; or