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Union of India - Section

Section 4 in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

4. Handling restriction for dangerous goods in Jawaharlal Nehru Port.

(1)Cargoes of all classes will be handled through Jawaharlal Nehru Port, except cargoes of Class I, that is Explosives.
(2)Cargoes of Classes 6.2 and 7 that is Infectious Substances and Radioactive Substances respectively will be allowed into the Jawaharlal Nehru Port for direct shipment or delivery only.