Bombay High Court
The Special Director, Directorate Of ... vs Jaipur Ipl Cricket Pvt. Ltd on 9 August, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
Digitally signed
GAURI by GAURI AMIT
GAEKWAD
AMIT Date:
GAEKWAD 2023.08.10 1/1 13.FEMA-1-2020.doc
17:44:31 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FEMA APPEAL NO.1 OF 2020
The Special Director,
Directorate of Enforcement ....Appellant
V/s.
Jaipur IPL Cricket Pvt. Ltd. ....Respondent
WITH
INTERIM APPLICATION NO.1706 OF 2020
IN
FEMA APPEAL NO.1 OF 2020
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Mr. Ashish Chavan a/w. Mr. Zishan Quazi for appellant.
None for respondent.
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CORAM : K. R. SHRIRAM &
FIRDOSH P. POONIWALLA, JJ.
DATED : 9th AUGUST 2023 P.C. :
1 Mr. Chavan states that respondent is not available at the address mentioned in the cause title. Mr. Chavan states that appellant will check the current address in the website of the Ministry of Corporate Affairs and serve respondent.
2 Before the next date, affidavit of service to be filed. 3 Stand over to 6th September 2023.
(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 01:37:44 :::