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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Major Port of Tuticorin (Harbour Craft) Rules, 1976

(g)"Outer Harbor" means the area outside the enclosed breakwaters and east of a line joining the two breakwater heads and covering the entire port limits as defined in the notification of the Government of India in the Ministry of Shipping and Transport No. GSR 314 (E) published in the Gazette of India, extraordinary Part II - Section 3 - Sub-section (i), dated the 11th July, 1974;