Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52A(2)] [Section 52A] [Entire Act] State of Uttar Pradesh - Subsection Section 52A(2)(b) in The U.P. Minor Minerals (Concession) Rules, 1963 (b)Whether the name of the applicant/applicants is/are recorded as bhumidhars on the applied area;