Section 43 in West Bengal Shops and Establishments Rules, 1964
43. Ascertainment of age of employees.
In respect of any person employed in any shop or establishment the Inspector having jurisdiction may require the shop-keeper or employer concerned to produce, at his own cost within such time not less than fifteen days from the date of requisition as the Inspector may allow, one of the following documents showing the age of such person, namely :(1)A certified copy of an extract from the records of any school ;(2)a certified copy of an extract from the Birth Register of a local authority
