Section 2 in Goa (Grant of advance to Member of the Legislative Assembly for purchase of new motor car) Rules, 2005
2. Definitions.
- In these rules, unless the context otherwise requires:-(a)"Act" means the Goa Salary, Allowances and Pension of Members of the Legislative Act, 2004 (Act 20 of 2004);(b)"Accounts Officer" means the Director of Accounts;(c)"Sanctioning Authority" means the Secretary to the Goa Legislative Assembly;(d)"Section" means section of the Act;(e)"Speaker" means the Speaker of the Goa Legislative Assembly;(f)words and expression used in these rules but not defined shall; have the same meaning respectively assigned in the Act.
