Karnataka High Court
The Divisional Controller vs Sri Nishanth on 21 October, 2010
Author: S.Abdul Nazeer
Bench: S.Abdul Nazeer
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED Tms THE 21" DAY OF OCTOBER 2010,» [
BEFORE -
THE HONJBLE MRJUSTICE 5. ABDQL *
MISC. CVL.N0.1 705i/20:0 A
IN MISCELLANEOUS FIRST AAPEEAL -N0;s4o2z2r2:o':(MV);
Between:
1 Divisional COntrO11er,.._._V:._=, O
KSRTC,B_.M.aRoad,§: H ¢ Q N
I-Iassan. _. . V O'
2 Cr:'1itfé1'l"DVi};r,isiofi:'iOffice}-
Kevngal --}¥an't}.ma_fithai'ah;" - __ - '
D011b16«.ROad, Bémgzzliofe-,..'
(owner 'of KSRTC. B as.' O
VNp.KA--'1v3gF~.:5',71):_ ' "
~ Ogth a1"eA.repte1V.O "1"hfOVugh Chief
O . LawgOffiC~e.r, KSRTC,
' "€gjm;;1iAO:f£i;;,e, K.H. Road,
'--..ABanga"iLO_re,:= H . . .. Appellants.
*-(By sri"1<_jNagaraga, Adv.)
And :
1 Sri Nishanth,
S/o Sri Shivamurthy,
Aged about 23 years,
House No.5410,
Vashishta, Old Housing Board,
Ravindranagar, ' '~
Hassan. O'
2 Sri S. Mallegowda, V
S/o Sannegowda, ._ :
Major, KSRTC Bus [).rix.Ier;'V. '
Holenarasipum Depot, V'
Hassan 1;)i¥.{isic;f1', ., "
R/o Ha?'agodauéthai,1.i», f_
Ho1eVnaraVsjpt!ra_:Taluigp. " Respondents.
M.isc:C\1V1V.O'is fiied under Order 41 Rule 5 of CPC
O. "iJr21Ying'tc=,"31'aut stay, eVt"C;""
._ coming on for Orders this day, the Court
__ pas the folhlo,-wing:
ORDER
Heard. Interim stay of the judgr;j_ent:.2141A1Ad_= No.55"/'/2008 dated 15.7.2010 on .§he___file mfifhe. Fasl:}l*i'ga¢;VlCof;rtll and Additional MACT, Hassan. Mi'g'c{¢v1.:4o.if/05:1/2016; sfiands allowed accordingly. . V Z