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State of Mizoram - Section

Section 86 in Mizoram Police Act, 2011

86. To follow standards and guidelines issued by Government of India and National Police Academy in training.

- In upgrading their training infrastructure as well as the content and methodologies of their training courses, the training institutions shall take maximum advantage of the standards and practices evolved or guidelines issued by organizations such as the Bureau of Police Research and, Development of Government of India, and the National Police Academy.