Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114(7)] [Section 114] [Entire Act] State of Jharkhand - Subsection Section 114(7)(b) in Jharkhand Panchayat Raj Act, 2001 (b)To summon any person to give evidence or to produce records; and