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[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of West Bengal - Subsection

Section 200(1) in West Bengal Municipal Corporation Act, 2006

(1)The Commissioner may, on every service main laid after the commencement of this Act, and may, on every service main laid before the commencement of this Act, fit a stopcock enclosed in a cover box or a pit of such size as may be reasonably necessary.