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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(3) in East Kolkata Wetlands (Conservation and Management) Rules, 2006

(3)All orders and instructions of the Authority shall be issued under the signature of the Chairperson or such officer of the Authority as may be authorised in this behalf by the Chairperson.