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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Mizoram - Subsection

Section 45(3) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(3)A copy of the annual accounts and the Balance-Sheet together with the audit report shall be submitted to the Board of Governors on or before December 31 following close of the financial year in March 31 each year.