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State of Madhya Pradesh - Section

Section 140 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

140. Connection with press.

- No member of the service or officer or servant of a Market Committee shall, except with the previous sanction of the Market Committee and the Appointing Authority own wholly or in part, or conduct or participate in the editing or managing of any newspaper or other periodical publication.