Section 5(6) in West Bengal Apartment Ownership Rules, 1974
(6)When by the appellate order the amendment is accepted, the Competent Authority on getting back the records from the State Government shall make an endorsement on the body of the said fresh Declaration and return the same together with its enclosures in the manner laid down in sub-rule (7) of rule 3 and the declarant or all the declarant, as the case may be, shall get the fresh Declaration registered in accordance with the provisions of that sub-rule.
