Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 10 in The Bombay Gas Supply Rules, 1940 10. Reconnection charges. - The reconnection charges to be paid to the Company under sections 7-J, 7-L, or 7-N shall be Rs. 5.
