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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2)(a) in The Andhra Pradesh Lotteries Act, 1968

(a)references to printing shall be construed as including references to writing and other modes of representing or reproducing letters, words or figures in a visible form;