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State of Maharashtra - Section

Section 105 in Maharashtra Police Act

105. Doing offensive acts on or near street or public place

No person shall slaughter any animal, clean a carcass or hide, or bathe or wash his person in or near to and within sight of a street or public place (except at a place set apart for the purpose by order of a competent authority) so as to cause annoyance to the neighbouring residents or to passers by.