Delhi High Court - Orders
Management Of Ashok Hotel (Itdc) vs Their Workmen & Anr on 28 March, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 199/2013
MANAGEMENT OF ASHOK HOTEL (ITDC)
.....Appellant
Through: Mr.Ravi Sikri, Sr. Adv. with
Ms.Sumitra Choudhary,
Mr.M.K.Raghav Raman,
Ms.Nitya Sharma, Ms.Muskan,
Mr.Deepank Yadav, Ms.Kanak
Grover, Mr.Nishant Goyal,
Advs.
versus
THEIR WORKMEN & ANR. .....Respondents
Through: Mr.Baarun Kumar Singh,
Ms.Pratibha Sinha, Mr.Sneh
Vardhan, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 28.03.2025 CM APPL. 73255/2024 REVIEW PET. 477/2024 Subject to orders of Hon'ble the Chief Justice, list before another Bench, of which one of us (Navin Chawla, J) is not a member on 4th April, 2025.
NAVIN CHAWLA, J RAVINDER DUDEJA, J MARCH 28, 2025 RN This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2025 at 21:40:17