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Delhi High Court - Orders

Management Of Ashok Hotel (Itdc) vs Their Workmen & Anr on 28 March, 2025

Author: Navin Chawla

Bench: Navin Chawla

                             $~1
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         LPA 199/2013
                                       MANAGEMENT OF ASHOK HOTEL (ITDC)
                                                                         .....Appellant
                                                    Through: Mr.Ravi Sikri, Sr. Adv. with
                                                             Ms.Sumitra Choudhary,
                                                             Mr.M.K.Raghav Raman,
                                                             Ms.Nitya Sharma, Ms.Muskan,
                                                             Mr.Deepank Yadav, Ms.Kanak
                                                             Grover, Mr.Nishant Goyal,
                                                             Advs.

                                                                            versus

                                       THEIR WORKMEN & ANR.                .....Respondents
                                                   Through: Mr.Baarun Kumar Singh,
                                                            Ms.Pratibha Sinha, Mr.Sneh
                                                            Vardhan, Advs.

                                 CORAM:
                                 HON'BLE MR. JUSTICE NAVIN CHAWLA
                                 HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                  ORDER

% 28.03.2025 CM APPL. 73255/2024 REVIEW PET. 477/2024 Subject to orders of Hon'ble the Chief Justice, list before another Bench, of which one of us (Navin Chawla, J) is not a member on 4th April, 2025.

NAVIN CHAWLA, J RAVINDER DUDEJA, J MARCH 28, 2025 RN This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2025 at 21:40:17