Supreme Court - Daily Orders
Satyajit Balasaheb Kadam vs Balasaheb A.Kadam on 11 January, 2018
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.12 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36682/2017
(Arising out of impugned final judgment and order dated 01-11-2017
in CA No. 3283/2017 passed by the High Court Of Judicature At
Bombay)
SATYAJIT BALASAHEB KADAM & ANR. Petitioner(s)
VERSUS
BALASAHEB A.KADAM & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 11-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Abhay Anand Jena, AOR
Mr. Nitin Lonkur, adv.
Ms. Sonali Suryavanshi, Adv.
Mr. Amit A. Pai, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioners and perused the relevant material.
We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.
(NEETU KHAJURIA) (ASHA SONI)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2018.01.11
16:08:36 IST
Reason: