Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Assam - Subsection Section 70(c) in Assam Urban Water Supply and Sewerage Board Act, 1985 (c)To remove any existing house-drain, or other appliance or thing used or intended to be used for drainage, which is injurious to health:
