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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(2) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(2)The Canal Officer, duly empowered in this behalf shall, make arrangements for the election of Directors of the Managing Committee of the Water Users' Association at Minor Level by direct election from amongst members of such Water Users' Association within such time and in manner as may be prescribed.