Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act] State of Gujarat - Subsection Section 91(1)(c) in The Gujarat Town Planning and Urban Development Act, 1976 (c)such amount of contributions from local authorities as the State Government may specify from time to time to be credited to the fund of the authority.