Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 180 in Grama Panchayats Rules, 1968 180. The objections raised in the audit report and the report of compliance thereto shall be kept in a bound register and be produced for the information on the inspecting officers at the time of their visit.
