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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2)(a) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(a)Purchase of articles of food approved by the Superintendent and Medical Officer of the prison.