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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(3) in Rajasthan Co-operative Societies Act, 2001

(3)This section shall apply notwithstanding that such person or officer may have incurred criminal liability by his act.[Explanation - Deleted] [Explanation deleted by Rajasthan Act No. 11 of 2003 dated 8-4-2003.]