Allahabad High Court
The Oriental Insurance Company Ltd. vs Omi @ Om Prakash And Othrs Ers on 13 August, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1058 of 2010 Petitioner :- The Oriental Insurance Company Ltd. Respondent :- Omi @ Om Prakash And Othrs Ers Petitioner Counsel :- Ashok Kumar Jaiswal Hon'ble Satva Poot Mehrotra.J.
Hon'ble Shyam Shankar Tiwari,J. Case called out. None is present for the appellant. Put up as fresh on 24.9.2010. Order Date :- 13.8.2010 GNY