Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Allahabad High Court

The Oriental Insurance Company Ltd. vs Omi @ Om Prakash And Othrs Ers on 13 August, 2010

Court No. - 40

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1058 of 2010
Petitioner :- The Oriental Insurance Company Ltd.

Respondent :- Omi @ Om Prakash And Othrs Ers

Petitioner Counsel :- Ashok Kumar Jaiswal

Hon'ble Satva Poot Mehrotra.J.

Hon'ble Shyam Shankar Tiwari,J. Case called out. None is present for the appellant. Put up as fresh on 24.9.2010. Order Date :- 13.8.2010 GNY