Madhya Pradesh High Court
Mohammad Riyaz vs The State Of Madhya Pradesh on 8 July, 2022
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 28108 of 2022 (MOHAMMAD RIYAZ Vs THE STATE OF MADHYA PRADESH) Dated : 08-07-2022 At the request of counsel for the applicant Shri Kuljeet Kushwaha, list in the next week.
(SANJAY DWIVEDI) JUDGE sushma Signature Not Verified SAN Digitally signed by SUSHMA KUSHWAHA Date: 2022.07.09 10:41:30 IST