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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(a) in Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Act, 1992

(a)the capitation fee was collected in contravention of section 3, such capitation-fee;