Himachal Pradesh High Court
Nic vs . Om Parkash & Anr. A/W Connected Matter on 1 November, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
NIC Vs. Om Parkash & anr. a/w connected matter FAOs No.546 of 2009 & 439 of 2012 .
01.11.2023 Present: Mr. Suneet Goel, Advocate, for the appellant(s) in both the appellant(s). Mr. Bimal Gupta, Senior Advocate with Ms.Kusum Chaudhary, Advocate, for respondent No.2 in FAO No.546/2009 and for respondent No.3 in FAO No.439 of 2012.
of Mr. Y.Paul, Advocate, for respondents No.1 & 2 in FAO No.439 of 2012.
rt Learned counsel for the appellant(s) prays for an adjournment.
As prayed for, list on 22.11.2023.
( Sushil Kukreja ) November 01, 2023 Judge (VH) ::: Downloaded on - 01/11/2023 20:36:03 :::CIS