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[Cites 0, Cited by 0] [Section 14(14)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(14)(14) in Maharashtra Electricity Regulatory Commission (Electricity Supply Code and Other Conditions of Supply) Regulations, 2005

14.1.2The charges for hiring of meters by a consumer shall be in accordance with the approved schedule of charges under Regulation 18.