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Union of India - Section

Section 39 in The Central Reserve Police Force Rules, 1955

39. System of accounts .-The accounts of the Force shall be maintained in accordance with the rules contained in the Uttar Pradesh Police Manual. The contingent and other charges pertaining to the Forces are subject to the provisions of the Chapter and Appendix relating to contingencies in the General Financial Rules. All transactions shall be subject to the audit of the Accountant-General concerned.