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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

(b)"Chairman" means the Vice-Chancellors of any University nominated by the "Competent Authority" for the purpose of conducting ICET for admission into MBA and MCA Post Graduate Professional Courses.